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Bombay HC: Providing Formal Housing to Slum Dwellers Within the City is a Step Towards Equality - (20 Jun 2025)

CIVIL

Bom HC while upholding regulation which provides for rehabilitation of slum dwellers on lands reserved as open spaces, has observed that in a city where inequality is visible in how services are distributed, providing formal housing to slum dwellers within the city is a step towards equality.

Tags : BOMBAY HIGH COURT   FORMAL HOUSING   SLUM DWELLERS  

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