Mad HC: Under Tamil Nadu Government Servants' Conduct Rules, 1973, Matrimonial Dispute is Misconduct - (20 Jun 2025)
SERVICE
Madras HC has observed that under the Tamil Nadu Government Servants' Conduct Rules, 1973, matrimonial dispute is also a misconduct and the Government Departments are empowered to initiate action against such misconducts.
Tags : MADRAS HIGH COURT MATRIMONIAL DISPUTE MISCONDUCT
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