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Delhi High Court Calls for Finalization of Foot-Over Bridge for Rajputana Rifles - (19 Jun 2025)

DEFENCE

Delhi High Court has called for finalization of plan regarding construction of a foot-over bridge for soldiers of the Rajputana Rifles who pass through a filthy drain every morning while marching out of their barracks.

Tags : DELHI HIGH COURT   FOOT-OVER BRIDGE   RAJPUTANA RIFLES  

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