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Ker. HC Flags Lack of Guidelines for Functioning of Committee Considering Medical Negligence Cases - (18 Jun 2025)

LAW OF MEDICINE

Kerala High Court has flagged lack of guidelines for functioning of committees considering medical negligence cases and stated that lack of guidelines leads to doctors not being given an opportunity to defend themselves.

Tags : KERALA HIGH COURT   FUNCTIONING OF COMMITTEE   MEDICAL NEGLIGENCE CASES  

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