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Madras HC Says, Concept of Fair Trial Also Extends to Victims and Society at Large - (08 Jul 2016)

Madras HC, while confirming life term sentence to an 80-year-old man, who was charged of raping three children, has said that a fair trial is not concept guaranteed only for accused but also extends to victims and society at large.

Tags : MADRAS HC   FAIR TRIAL  

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