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Bom HC: Every Prisoner Has to Follow Rules & Can’t Be Allowed to Bring Prohibited Articles in Prison - (13 Jun 2025)

CRIMINAL

Bombay HC has observed that every prisoner has to follow the rules and regulations and nobody can be allowed to bring the prohibited articles inside the prison. Therefore, finding a prohibited article in possession of prisoner would definitely liable to be dealt with as per the disciplinary rules.

Tags : BOMBAY HIGH COURT   DISCIPLINARY RULES   PROHIBITED ARTICLES  

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