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Calcutta High Court Commutes Death Sentence of Convict Who Stabbed Ex-Girlfriend 45 Times - (13 Jun 2025)

CRIMINAL

Calcutta High Court has commuted the death sentence of a convict who murdered his ex-girlfriend by stabbing her 45 times, to life imprisonment and stated that the nature of crime cannot be classified as rarest of rare cases.

Tags : CALCUTTA HIGH COURT   DEATH SENTENCE   RAREST OF RARE  

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