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Madras HC: Theatre Owners Cannot Fleece Movie Goers by Collecting Excess Amount - (12 Jun 2025)

MEDIA AND COMMUNICATION

Madras High Court has observed that when the Government has fixed a rate which is revised from time to time, the theatre owners cannot fleece the movie goers by collecting excess amount from them.

Tags : MADRAS HIGH COURT   MOVIE GOERS   EXCESS AMOUNT  

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