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Delhi HC Directs Government to Consider Premature Release of Life Convict - (12 Jun 2025)

CRIMINAL

Delhi High Court while citing Kautilya's Arthshastra making references to the element of reformatory policy of sentencing, has directed the Government to consider premature release of life convict who had jumped parole.

Tags : DELHI HIGH COURT   ARTHSHASTRA   LIFE CONVICT  

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