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Kerala HC Defers Implementation of Order Mandating Hindi as 3rd Language in Schools in Lakshadweep - (11 Jun 2025)

CIVIL

Kerala High Court has deferred the implementation of an order mandating Hindi as the third language in the schools of Lakshadweep and stated that a language holds deep cultural significance, and any changes could have serious ramifications.

Tags : KERALA HIGH COURT   THIRD LANGUAGE   SERIOUS RAMIFICATIONS  

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