Manipur HC: State Establishments Must Record Transgender Person’s New Name & Gender in Documents  ||  Delhi HC: Failure to Frame Counter Claim Despite Pleadings is Patently Illegal  ||  Mumbai Commission Holds Reliance Retail Liable for Defective AC Replacement Failure  ||  SC Orders ASI to Supervise Repair of Mehrauli’s Ancient Dargahs  ||  SC Reprimands Bihar IPS Officer for Affidavit Supporting Murder Convict  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  Supreme Court Orders Haridwar Collector Inquiry into Maa Chandi Devi Trust  ||  SC Recommends Statutory Appeal Against DJ’s Compensation Orders  ||  SC Dismisses Petition Challenging 2024 Maharashtra Assembly Elections Over Bogus Voting    

Ker. HC: Father's Presence Plays Vital Role in Child's Education Journey by Offering Emotional Suppor - (11 Jun 2025)

FAMILY

Kerala High Court while granting seven days leave to a convict prisoner for his child’s admission in class 11, has stated that a father's presence plays a vital role in child's higher education journey by offering emotional support, guidance and mentorship.

Tags : KERALA HIGH COURT   CHILD'S EDUCATION JOURNEY   EMOTIONAL SUPPORT  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved