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SC Refuses to Take Lenient Approach in Matter Where a Lawyer Abused a Lady Judicial Officer - (11 Jun 2025)

CRIMINAL

Supreme Court while refusing to take lenient approach in a matter where a lawyer abused a lady judicial officer, has stated that today, majority of our officers in Delhi are women and they will not be able to function if somebody can get away like this.

Tags : SUPREME COURT   LENIENT APPROACH   LADY JUDICIAL OFFICER  

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