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SC Puts Stay on Madras HC Order Prohibiting Collection of Toll on Madurai-Tuticorin Highway - (10 Jun 2025)

CIVIL

Supreme Court has put a stay on the order passed by Madras High Court prohibiting collection of toll on the Madurai-Tuticorin Highway till the road was maintained in a good condition.

Tags : SUPREME COURT   MADRAS HIGH COURT   MADURAI-TUTICORIN HIGHWAY  

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