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Rajasthan HC: States Must Ensure Plantation of Trees if Uprooted for Development Work - (10 Jun 2025)

ENVIRONMENT

Rajasthan HC has stated that while carrying out development work for beautification of the city and expansion of roads in larger public interest, the State must ensure that if trees or plants need to be removed they plant trees ten times of the number in the nearby public areas close to the city.

Tags : RAJASTHAN HIGH COURT   PLANTATION OF TREES   DEVELOPMENT WORK  

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