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Allahabad High Court: Police are Carving Out a Larger than Life Image for Themselves - (10 Jun 2025)

CRIMINAL

All. High Court has observed that police are carving out a larger than life image for themselves shielding themselves from receiving and attending to public grievances. They generally exhibit apathy in matters of abduction or kidnappping because no personal responsibility is fixed upon the officers.

Tags : ALLAHABAD HIGH COURT   PERSONAL RESPONSIBILITY   PUBLIC GRIEVANCES  

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