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Bombay High Court: No Permission to Immerse PoP Idol in Water Bodies - (10 Jun 2025)

ENVIRONMENT

Bombay High Court has stated that it will not permit immersion of any Plaster of Paris (PoP) idols in a natural water body and artificial water bodies can be created for immersion of idols.

Tags : BOMBAY HIGH COURT   WATER BODIES   IMMERSION OF IDOLS  

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