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Bom HC : Pensioner’s Full Claim to be Paid for Heart Transplant at Pvt. Hospital - (09 Jun 2025)

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Bombay High Court held that a pensioner undergoing heart transplant is entitled to decide on a private hospital for the procedure in all empanelled hospitals under Govt. scheme for employees. Court further stated that employee will be entitled to full reimbursement of his undisputed expenditure

Tags : BOMBAY HIGH COURT   PENSIONER   HEART TRANSPLANT  

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