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Madras HC: NHAI is Under Obligation to Maintain the Highways Properly and thereafter Collect Toll Fee - (06 Jun 2025)

CIVIL

Madras High Court while halting the toll collection in the Madurai-Tuticorin highway till roads are properly maintained, has stated that the National Highways Authority of India is under obligation to maintain the highways properly and thereafter, collect toll fee from the road users.

Tags : MADRAS HIGH COURT   NHAI   TOLL FEE  

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