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Cal. HC: Municipal Corp. to File Proper Report Regarding the State of Kolkata's La Martiniere School - (06 Jun 2025)

CIVIL

Calcutta High Court after taking note of partially collapsed building at Kolkata's La Martiniere for Boys school, has directed Kolkata Municipal Corporation to file a proper report regarding the state of the structure and the repairs needed to restore the same.

Tags : CALCUTTA HIGH COURT   KOLKATA MUNICIPAL CORPORATION   LA MARTINIERE SCHOOL  

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