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SC Refuses Urgent Hearing of Petition Against Order Allowing Animal Sacrifice in Dargah on Bakri-Eid - (06 Jun 2025)

CIVIL

Supreme Court has refused to urgent hearing for a petition filed against Bombay High Court’s order that allowed animal sacrifice to be carried out in a Dargah in Maharashtra on the occasion of Bakri-Eid.

Tags : SUPREME COURT   ANIMAL SACRIFICE   BAKRI-EID  

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