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Madras HC: Certification of an Entire Film Cannot be Denied Without Specifying the Objections - (05 Jun 2025)

MEDIA AND COMMUNICATION

Madras High Court has observed that the certification of an entire film cannot be denied without specifying the objectionable portions and expect a filmmaker to shoot the entire movie afresh.

Tags : MADRAS HIGH COURT   OBJECTIONABLE PORTIONS   CERTIFICATION  

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