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SC Refuses to Entertain Urgent Hearing of Plea Against Felling 875 Trees in HP - (05 Jun 2025)

CIVIL

Supreme Court has refused to entertain the mentioning of an application regarding the alleged cutting of 875 trees in Himachal Pradesh and stated that the bench is not authorized to entertain any mentioning.

Tags : SUPREME COURT   875 TREES   HIMACHAL PRADESH  

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