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SC Declines to Interfere with HC’s Order to Decide Schedule for Tiruchendur Temple Consecration - (05 Jun 2025)

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Supreme Court has refused to interfere with Madras High Court’s order constituting a committee for deciding the schedule for consecration ceremony for Arulmigu Subramaniya Swamy Temple, Tiruchendur.

Tags : SUPREME COURT   MADRAS HIGH COURT   CONSECRATION CEREMONY  

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