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Madras High Court Upholds Regulations Imposing Night Ban on Online Real Money Games - (04 Jun 2025)

CYBER LAWS

Madras High Court has upheld regulations brought in by the Tamil Nadu Government imposing a night ban and mandating Aadhar-based KYC verification for playing online real money games.

Tags : MADRAS HIGH COURT   NIGHT BAN   MONEY GAMES  

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