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President Promulgates Amendment Ordinance for J&K Reservation Act, 2004 - (04 Jun 2025)

CONSTITUTION

President of India has promulgated amendment ordinance for the Jammu & Kashmir Reservation Act 2004 for implementation of 85% reservation in the Union Territory of Ladakh, excluding 10% EWS quota.

Tags : PRESIDENT OF INDIA   AMENDMENT ORDINANCE   85% RESERVATION  

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