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Delhi HC Grants ‘Superlative Injunction’ in Favor of Broadcaster Star India - (03 Jun 2025)

CIVIL

Delhi High Court has granted a ‘superlative injunction’ in favour of broadcaster Star India allowing it to avail the grant of real-time relief(s) against the infringing activities of ‘rogue’ mobile applications.

Tags : DELHI HIGH COURT   SUPERLATIVE INJUNCTION   STAR INDIA  

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