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Kerala High Court Allows Petition by Transgender Couple Seeking Issuance of New Birth Certificate - (03 Jun 2025)

FAMILY

Kerala High Court has allowed a petition by a transgender couple that sought the issuance of a new birth certificate for their child mentioning the couple as just ‘parents’ of the child and not as ‘father’ and ‘mother’.

Tags : KERALA HIGH COURT   TRANSGENDER COUPLE   NEW BIRTH CERTIFICATE  

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