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Rajasthan HC Directs State to Not Take Coercive Steps Against Meat Shop Owners - (02 Jun 2025)

CIVIL

Rajasthan High Court while disposing of plea moved by certain meat shop owners has directed the State authorities to not take coercive action for another four weeks against shop owners in Kota whose shops had been directed to be seized and closed by the municipal authorities.

Tags : RAJASTHAN HIGH COURT   MEAT SHOP OWNERS   MUNICIPAL AUTHORITIES  

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