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NGT Prohibits Use of Interlocking Tiles against Roadsides and in Parks - (08 Jul 2016)

National Green Tribunal(NGT) while upholding its previous order has prohibited the use of interlocking tiles along roadsides and in parks and maintained that paving can only be done within permissible limits in Ghaziabad District.

Tags : NATIONAL GREEN TRIBUNAL   NGT  

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