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Delhi High Court Tells Mohak Mangal to Remove Words like ‘Gunda Raj’ from Video against ANI - (30 May 2025)

CIVIL

Delhi High Court while hearing news agency ANI's defamation suit against YouTuber Mohak Mangal over a video, has asked the youtuber to remove words like ‘hafta wasooli’ and ‘gunda raj’ from the video.

Tags : DELHI HIGH COURT   DEFAMATION SUIT   YOUTUBER  

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