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Delhi HC Quashes Order Restraining Fox Mandal and Associates from Using ‘Fox Mandal’ Trademark - (29 May 2025)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has quashed an interim order passed by a commercial court restraining the law firm Fox Mandal and Associates from using the trademark ‘FoxMandal’.

Tags : DELHI HIGH COURT   COMMERCIAL COURT   FOXMANDAL  

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