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SC Upholds P&H High Court’s Direction to Construct Verandah and Kutcha Parking Area - (29 May 2025)

CIVIL

Supreme Court has upheld the direction issued by Punjab and Haryana High Court allowing the construction of a verandah and kutcha parking area within the High Court premises and stated that such construction is absolutely justified and would not violate the UNESCO guidelines.

Tags : SUPREME COURT   P&H HIGH COURT   VERANDAH   KUTCHA PARKING AREA  

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