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Ministry of Rural Development Invites Suggestions on Draft Registration Bill, 2025 - (28 May 2025)

CIVIL

Ministry of Rural Development has invited suggestions on draft Registration Bill, 2025 which aims to align it with a modern, online, paperless and citizen centric registration system. Once enacted, the Bill shall replace the Registration Act, 1908.

Tags : RURAL DEVELOPMENT   REGISTRATION BILL   2025   REGISTRATION ACT   1908  

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