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SC Sets Aside Contempt Proceedings Initiated by Allahabad High Court against Outlook Journalists - (08 Jul 2016)

Supreme Court has set aside the Allahabad High Court's suo motu contempt proceedings against Outlook journalists who had covered the Ghaziabad Provident Fund scam in 2008.

Tags : SUPREME COURT   SUO MOTU CONTEMPT PROCEEDINGS   ALLAHABAD HIGH COURT  

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