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Delhi HC: Eviction Order Will be Vitiated in Absence of Show Cause Notice under Senior Citizen Rules - (28 May 2025)

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Delhi High Court has held that in absence of a show cause notice under Rule 22(3)(1)(iv)(v) of the Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009 an eviction order shall be vitiated.

Tags : DELHI HIGH COURT   SHOW CAUSE NOTICE   SENIOR CITIZEN RULES  

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