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SC: P&H HC Needs to Take Firm Stand for Ensuring Proper Bar Election in Haryana - (28 May 2025)

ELECTION

SC while criticizing P&H State Bar Council for not taking firm stand regarding irregularities in bar election, has remarked that if procedure has not been followed the statutory body should firmly say procedure has not been followed and would like that elections be held afresh in transparent manner.

Tags : SUPREME COURT   STATE BAR COUNCIL   BAR ELECTION  

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