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ITR Filing Date Extended from 31st July to 15th September - (28 May 2025)

DIRECT TAXATION

Central Board of Direct Taxes has extended the due date for filing Income Tax Return (ITR) from 31st July 2025 to 15th September 2025 to facilitate smooth and convenient filing experience for taxpayers.

Tags : CBDT   INCOME TAX RETURN   TAXPAYERS  

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