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Delhi HC: Act of Threatening Female Judge is Assault on Justice Itself - (27 May 2025)

CRIMINAL

Delhi High Court while upholding the conviction of a lawyer who used abusive language towards a female judge has stated that when a woman who occupies a seat of authority, especially in the judiciary, is subjected to acts that compromise her dignity, it threatens to undo years of progress.

Tags : DELHI HIGH COURT   FEMALE JUDGE   ABUSIVE LANGUAGE  

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