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Supreme Court Seeks Centre’s Views on Reforms in the Sex Education Policy - (26 May 2025)

CRIMINAL

Supreme Court while hearing a matter relating to conviction of a man under the POCSO Act, 2012, has sought Central Government’s views on reforms in the sex education policy and real-time tracking and data collection of cases under POCSO Act, 2012.

Tags : SUPREME COURT   POCSO ACT 2012   SEX EDUCATION POLICY  

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