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SC Directs Delhi Government to Fill Vacancies in its Pollution Control Committee - (23 May 2025)

ENVIRONMENT

Supreme Court while directing the Delhi Government to fill all vacancies in its Pollution Control Committee by September 30, 2025 has observed that it cannot tolerate laxity being shown by the government especially when Delhi is worst affected in terms of air pollution.

Tags : SUPREME COURT   DELHI GOVERNMENT   AIR POLLUTION  

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