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SC: No Further Reservation Required for Women in Senior Executive Members of SCBA - (23 May 2025)

ELECTION

SC has observed that out of six candidates declared elected, three are women candidates. It is clarified that the object of minimum representation to be given to the women candidates among the Senior Executive Members of SCBA has been successfully achieved and no further reservation is required.

Tags : SUPREME COURT   SENIOR EXECUTIVE MEMBERS   SIX CANDIDATES  

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