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SC: Greater Representation of Women in Judiciary, Would Greatly Improve Quality of Decision Making - (23 May 2025)

SERVICE

SC has observed that it has been stressed that increased diversity within judiciary enables it to better respond to diverse social and individual experiences. It is recognition of this fact that a greater representation of women in judiciary, would greatly improve overall quality of decision making.

Tags : SUPREME COURT   DECISION MAKING   REPRESENTATION OF WOMEN  

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