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Punjab and Haryana HC Asks DGP to Form SIT, Awards Rs 7 Lakh Compensation in Muktsar Custodial Death - (07 Jul 2016)

Punjab and Haryana HC has directed Punjab Director General of Police (DGP) to constitute a Special Investigation Team (SIT) to probe circumstances leading to the mysterious death of a jail inmate in Sri Muksar Sahib in 2013.

Tags : PUNJAB AND HARYANA HC   MUKTSAR CUSTODIAL DEATH  

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