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NGT Slams Centre and State on Operation of Helicopters in ESZ of Kedarnath Wildlife Sanctuary - (25 Aug 2015)

National Green Tribunal (NGT) has slammed Union Environment and Forests Ministry, Uttarakhand Govt National Board of Wildlife over threat to forest destruction due to regular operation of helicopters in eco-sensitive zone (ESZ) , Kedarnath Wildlife Sanctuary. Also sought reply from them on NGO's plea raising concern on it.

Tags : NATIONAL GREEN TRIBUNAL  ECO-SENSITIVE ZONE(ESZ)   KEDARNATH WILDLIFE SANCTUARY  UTTARAKHAND GOVT  

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