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SC: LDCE Quota for Promotion as District Judges to be Increased from 10% to 25% - (21 May 2025)

SERVICE

Supreme Court has directed that quota of reservation for Limited Departmental Competitive Examination (LDCE) for promotion from the cadre of Civil Judge (Senior Division) to the Higher Judicial Service be increased from 10% to 25%.

Tags : SUPREME COURT   DISTRICT JUDGES   LDCE QUOTA  

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