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SC: Fees Collected from NRI Students Can Be Utilized for a Variety of Purposes - (19 May 2025)

EDUCATION

SC has observed that fees collected from NRI students can be utilized for variety of purposes, including but not limited to subsidizing fees for other students through scholarships. Accordingly, fees for NRI students cannot be determined solely considering the factor of subsidization of education.

Tags : SUPREME COURT   NRI STUDENTS   SUBSIDIZATION OF EDUCATION  

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