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SC Criticises Telangana Government for ‘Pre-Planned’ Cutting of Trees in Kancha Gachibowli - (16 May 2025)

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Supreme Court has criticized Telangana Government over the prima facie 'pre-planned' cutting of trees in Kancha Gachibowli area and warned the officials of contempt proceedings.

Tags : SUPREME COURT   TELANGANA GOVERNMENT   KANCHA GACHIBOWLI  

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