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SC: Construction of Residential Premises to Commercial Complexes to be Stayed in Relevant Areas - (16 May 2025)

CIVIL

SC while dealing with illegal constructions taking place in Chandni Chowk in Delhi has directed that construction of residential premises to commercial complexes shall be stayed in relevant areas & no further construction to convert the residential houses into complexes shall be allowed at the site.

Tags : SUPREME COURT   RESIDENTIAL PREMISES   COMMERCIAL COMPLEXES  

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