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Delhi HC: Summons Issued to Nashville Fried Chicken' in Trademark Infringement Suit by KFC - (15 May 2025)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has issued summons to “Nashville Fried Chicken” in a trademark infringement suit by fast-food restaurant chain Kentucky Fried Chicken (KFC).

Tags : DELHI HIGH COURT   NASHVILLE FRIED CHICKEN   KENTUCKY FRIED CHICKEN  

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