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Rajasthan HC Takes Suo Moto Cognizance of News Report Claiming Non-Functioning of 16 Lok Adalats - (15 May 2025)

CIVIL

Rajasthan High Court has taken suo moto cognizance of a news report published in a Dainik Bhaskar that claimed that as many as 16 permanent Lok Adalats are not functioning and termed it as a very serious issue concerning Access to Justice.

Tags : RAJASTHAN HIGH COURT   LOK ADALATS   SUO MOTO COGNIZANCE  

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